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Basanti Devi vs Urban Improvement Trust
2021 Latest Caselaw 12952 Raj

Citation : 2021 Latest Caselaw 12952 Raj
Judgement Date : 18 August, 2021

Rajasthan High Court - Jodhpur
Basanti Devi vs Urban Improvement Trust on 18 August, 2021
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 285/2019

Basanti Devi

----Appellant Versus Urban Improvement Trust

----Respondent

For Appellant(s) : Mr. J.K. Bhaiya.

Mr. Abhishek Aggarwal.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

18/08/2021

Learned counsel for the appellant prays for time to place on

record the original judgment passed by the trial court as well as

the judgment passed by the appellate court by which the matter

was remanded back to the trial court, which resulted in the

judgment dated 08.09.2017.

Needful may be done within a period of two weeks.

(ARUN BHANSALI),J 3-pradeep/-

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