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Prem Singh vs Ut Of J&K & Ors
2021 Latest Caselaw 583 j&K

Citation : 2021 Latest Caselaw 583 j&K
Judgement Date : 31 May, 2021

Jammu & Kashmir High Court
Prem Singh vs Ut Of J&K & Ors on 31 May, 2021
                                                       Sr. No.232
                                                       After Notice
        IN THE HIGH COURT OF JAMMU AND KASHMIR
                       AT JAMMU

                     (THROUGH VIRTUAL MODE)

                          WP(C) No.1184/2020
                      CM Nos.3452/2020 & 3453/2020

Prem Singh                                           ...PETITIONER(S)

             Through: Mr. P. S. Pawar, Advocate.

                                  Vs.
UT of J&K & Ors                                    ....RESPONDENT(S)

Through: Mr. S. S. Nanda, Sr. AAG-for R1 to R5&R8.

Mr. F. A Natnoo, AAG-for R6&R7 CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

(ORDER) 31.05.2021

Heard.

Reserved for judgment.

(Sanjeev Kumar)

Judge Jammu;

31.05.2021 "Bhat Altaf, PS"

 
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