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Gagan Deep vs Union Of India & Ors
2021 Latest Caselaw 571 j&K

Citation : 2021 Latest Caselaw 571 j&K
Judgement Date : 25 May, 2021

Jammu & Kashmir High Court
Gagan Deep vs Union Of India & Ors on 25 May, 2021
                                                           Sr. No.329
                                                           After Notice
        IN THE HIGH COURT OF JAMMU AND KASHMIR
                       AT JAMMU
                     (THROUGH VIRTUAL MODE)
                            WP(C) No.645/2020
                        CM Nos.1431/2020 & 1592/2020
                                    c/w
                            WP(C) No.642/2020
                        CM Nos.1428/2020 & 5439/2020

Gagan Deep                                             ...PETITIONER(S)

             Through: Mr. Ankur Sharma, Advocate.

                                    Vs.
Union of India & Ors.                              ....RESPONDENT(S)

Through: Mr. Vishal Sharma, ASGI.

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

(ORDER) 25.05.2021

Heard.

Judgment reserved.

(Sanjeev Kumar) Judge Jammu;

25.05.2021 "Bhat Altaf, PS"

 
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