Papineni Gangadhara Rao vs Dasari Gnana Prakasam
2024 Latest Caselaw 10209 AP

Andhra Pradesh High Court - Amravati

Papineni Gangadhara Rao vs Dasari Gnana Prakasam on 12 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No.W.A.No.520 of 2023
                             PROCEEDING SHEET
Sl.No.    DATE                                                      Office
                                       ORDER

Note

05. 12.11.2024 RRR, J & MRK, J

I.A.No.1 of 2023

Post on 19.11.2024, to enable the Learned Senior Counsel appearing for the appellant to place Judgments before this Court on the scope of leave petition and when leave can be granted to a third party to appeal against an order to which he is not a party.

_______ RRR, J

_______ MRK, J MJA