Yalamaddi Nagaraju vs The State Subinspector Of Police
2024 Latest Caselaw 10152 AP

Andhra Pradesh High Court - Amravati

Yalamaddi Nagaraju vs The State Subinspector Of Police on 11 November, 2024

MONDAY, THE ELEVE NTH DAY OF NOVEMBE
TWO THOUSAND AND TWENTY Four
'PRESENT;

ri

IA No. 1 OF 2024
IN
CRURC NO: 1709 OF 202d
Setween:
Yalamadai Nagaraju, S/o, Koteswararag, 44 years, Padmasali, Aimakury
(V) Mangatagir Mandal, Guntur District (42)
| ».Petitioner/Appellant/Accuse-2
AND
1. The State Sub-Inspector ¢ of Palice, Mangalagii Rural p S, Mangalagir
Guntur District,
(Complainant)
The State of AP. fep. by State Public Prose culor, High Court of Andhra
Pradesh, Amaravathi.
soe ee nuenteReepondents
Petition under section 438(1} of BNSS. . 18 Hed praying that in the
circumstances stefed in ¢ the grounds fled in Suppor Of the petition, the High
Court may be pleased to su Spend the sentence by suspending the operation:
of the order ane judgment dated 06-08. 012 passed in SC No. TO/SO10 on
ihe fe of the Hon'ble Asst, Sessions Coun, M fangalagid, Guntur Dist of,
during the pendency of the Cr Ray 'sion Case before ihis Hon'ble Court,
consequently to energe the Petitioner/Accused AS on bail, pe snding disposal
ofCRLRCE Na. 1109 of 2024, on the fle of the High Court, |

Counsel for the Patitioner : SRI SIVA RACHAMANTI
Counsel for the Respondent No 2: BUBLIC PROSECUTOR


The Court made the following

ORDER:

"Gonsidering the grounds urged in the revision and the fact that the petitioner is serving the sentence, the sentence of imprisonment alone is suspended, pencing disposal of the criminal revision cass and the petitioner shall be enlarged on bail on execuling a personal bond for & sum of Rs.10,000/- (Rupees Ten Thousand Ont iy} with two sureties of the Hke sum each fo the satisfaction of the learned Additiona! i Junior Givll Judge, Mangalagiri, Guntur District."

S.J RAJA BABU ASSISTANT REGISTRAR FTRUE COPY! :

SECTION OFFICER

Fo Vhe Additional Civil Judges Junior Division), Mangalagiri, Guntur District

2. The Assistant Sessions Court, Mangalagii, Guntur District

3. The Superintendent, Central Jal, Netiors.

4. The Station House Officer, Marngalagir Rural Police Station, Guntur

o. One CC to SRI SIVAN RACHAMANT! Advocate fORPUC] &. Two CCs Io PUBLIC PROSECUTOR, High Court of AP. Amaraval IOUT]

*. One spare copy.

HIGH COURT

DELVRKS,J

DATED 71/4 1/2024

ORDER

LANOL OF 2024 IN

SUSPENSION

NEN SEE SS No.

SANDS Ss .

eS oN