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Pbvp Vijaya Chandra, vs Vijaya Durga Steel Corporation,
2024 Latest Caselaw 10138 AP

Citation : 2024 Latest Caselaw 10138 AP
Judgement Date : 11 November, 2024

Andhra Pradesh High Court - Amravati

Pbvp Vijaya Chandra, vs Vijaya Durga Steel Corporation, on 11 November, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 2493 of 2024

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 11.11.2024 RNT, J

"Separate judgment is delivered dismissing the civil revision petition."

_________ RNT, J Dsr

 
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