The New India Assurance Company Limited vs Balija Gajula Venkateswarlu 7 Ors
2024 Latest Caselaw 825 AP

Citation : 2024 Latest Caselaw 825 AP
Judgement Date : 30 January, 2024

Andhra Pradesh High Court - Amravati

The New India Assurance Company Limited vs Balija Gajula Venkateswarlu 7 Ors on 30 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.4279 of 2012

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

08. 30.01.2024 BVLNC, J M.A.C.M.A.No.4279 of 2012 Appeal is 'Partly Allowed'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

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