Apsrtc vs Kota Leelavathi Another
2024 Latest Caselaw 815 AP

Citation : 2024 Latest Caselaw 815 AP
Judgement Date : 30 January, 2024

Andhra Pradesh High Court - Amravati

Apsrtc vs Kota Leelavathi Another on 30 January, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1419 OF 2016

                         PROCEEDING SHEET

Sl.                                                             OFFICE
      DATE                      ORDER
No.                                                              NOTE
08. 30.01.2024 AVRB,J:

                   Heard the arguments of Vasavi Ratna
              Kumari     Dandamudi,   learned   counsel   for
              respondent No.1/claimant.

List the matter on 03.04.2024, for pronouncement of judgment.

_________ AVRB,J

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