The State Of Ap vs Sanapala Lakshmi Narasimham
2024 Latest Caselaw 812 AP

Andhra Pradesh High Court - Amravati

The State Of Ap vs Sanapala Lakshmi Narasimham on 30 January, 2024

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           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. No.234 of 2023

                                PROCEEDING SHEET

Sl.      DATE                                                             OFFICE
                                          ORDER

No                                                                         NOTE

07.    30.01.2024         Heard Sri B. Sesi Bhushan Rao, learned

Government Pleader attached to the office of the learned Additional Advocate General appearing for the appellants, and Sri O. Manoher Reddy, learned Senior Counsel appearing for the respondent.

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD