Andhra Pradesh High Court - Amravati
Puramsetti Chandrasekhar vs Vippartyhi Chandram on 3 January, 2024
iN THE HIGH COURT oF ANDHRA PRADESH aT AMARAVATI
WEDNESDAY THE THIRG DAY OF JANUARY
TWO THOUSAND AND TWENTY Four
'PRESENT:
THE HONOURASLE MS JUSTICE Bs BHANUMATHI
iA No. 3 OF 2003
IN
~ORLP NO: jogs oF 20233
Between:
L Puramsetti Chandra ekhar, S/o. Verikatarao,
Aged about 45 years, Ko, Tirumalayanalem VY),
Korukonda Mandal, Fast Godavari District.
«.Paramsetti Naga Venkata Satya Prasad Babu@iPrasad Naidy,
S/o. Mangaraa, Aged about $7 years, Vo. Tirumalayapalem iV,
Kaorukonds Mandal, East God avart District,
v
3. Grandubilii Caingadhar iwGangaraty Sfo.Dharmaraju,
or
Aged about 33 years, R/o.Tiramalayapalem iY},
SF
Rorukonda Mandal, East Godavari Districr
4.Medupudi Veerababu, S/o. Nageswararaa,
Aged about 30 years, Riss T iumalayapalem V3,
Rorukonds Mandal, Fast froda vari DNstrict,
3.Baiteti Venkatesh 2 Venkateshhy, S/o, Satyanarayana,
Aged about 30 years, Rf. T irumalayanalem CV),
Korukenda Mandal, Fast Godavari District.
5. Medupadi Paddaraju,S/o.Suuryanarayana,
Aged about 42 years, Ko. Tirumalayapalem (VW),
Korukonda iv andal, Rast Godavari District,
? Badireddi Veera Venkata Satyanarayan @ Panda,
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Aged about 44 years, R/
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Aged about 40 years, Ris, ro i
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Korukonda Mandal, Fast Goday
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Aged about ee :
Korukonda Mand
i4.Akula Manikantaswamy, S/o} eddakapy,
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Korukonda Mandal, Bast Gradave
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Korukonda Mandal, Rast Godavari District.
And
i Vipparthi Chandram, S/o. Venkatesulu,
Aged about 35 years, SC, Mala, .
Convenor of Tirumala yapalem Grama Dalitha Porata
Committe, Rio. Trumalayapalem Village, SC peta,
Gokavaram Mandal, East Godavari District.
.. Respondent Complainant
2. The State of ALP through S.H. v. Rep by f
Publi ic Prosecutor, At High Court of Andhra 'p racdesh
at Aumaravati.
.. Respondent/State
Counsel for the Petitioner : Sri G L NAGESWAR RAG
? Counsel for the Respondent ;: ----
"ey
Petition under Sectlon 482 of Cr.F.C, praying that in the clroumstanoss atated
in the marnorandum of grounds fled in support of the Criminal Petition, the High
Court may be pleased fo grant stay of all further proceedings in cormection with the
case in Sr No. 2578 of 20235 fled by the 1 respondent en the file of the Horbis
Special Court for Trail of cases under SC and ST (POA) Act-curn-X Addl District
Sout, Rajahmahendravaram, which was noterred by the Horvide court to. the
nespondent No.2 basing un the complaint filed by the ist respondent, in the inferss!
? justice, Pending disposal of CRLP No. 16083 of 2023, on the file of the High
Court
The court while directing issue of notice fo the Respondents herein to
show cause ag in why ihis appiication should not be compiled with, made the
following order. (The receint of this order wil be deemed to be the receipt of notice in
the case). =
ORDER
"This application is filed to stay all further graceedings in connection
with the case in 3.R.No.2576 of 2023 filed by the 1° respondent an the file af
the isarned Special Court for Trial of cases under SC and ST (POA) Act-cum-X
Additional District Court, Ralahmahendravaram, which was referred by the
Hon'ble Court to the 2" respondent, basing on the complaint filed by the m
respondent.
The learned counsel for the petitioner submitted that the fearned
Magistrate has not followed the judgment of the Hon'ble Supreme Court ivy
Mrs. Priyanka Srivastava and another Vs. State of Uttar Pradesh and others,
{2015} 6 sce 287}, while ordering the itvestigation under Section 156 {3}
ENP. as ne Procedure under Section 184 Cr P.O. wag followed. He further
submitted that the other accused in the very same crime have Hed another
Detition vide CrLPLNo 8288 of 2033, im which interim slay of all further
Proceedings were granted for a period of sight (08) weeks on S010. 2023, |
in view of the submissions made by the learned counsel for the
pelivioner, there shall be an interim Stay a8 prayed for, GH 1e04 2024"
HTRUE COPY) | SECTION OFFICER
. FQ
Ta, :
1. The Special Court for Tralof casas under SC and ST (POA) Actcum-
xX Addifiana! DNatriot Court, Rajahmahendravaram,
2. Vippartyhi Chandram, S/O Venkatesuhy, Aged absut 35 years, SC, Mala:
Convenor of Trumalayapalem Grarna Dalths Parate Comnities, Rio.
Tirumalayanaiem Vilage, SC peta, Gokayvaram Mandal, East Godayan
District. 8
3. One CO te SRE GL NAGESWAR RAM Advncate fOPLIC]
& One spare corny.
OSk
OMOVNO24
x
a
LIST ON 12.01.2024
[A No. 3 OF 2023
HGH COURT
iN
SSBS
DATED
ORDER
TO023 OF 2025
°
x
CRLP NO
INTERIM STAY
