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The Oriental Insurance Company ... vs V. Murali,
2024 Latest Caselaw 748 AP

Citation : 2024 Latest Caselaw 748 AP
Judgement Date : 25 January, 2024

Andhra Pradesh High Court - Amravati

The Oriental Insurance Company ... vs V. Murali, on 25 January, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.Nos.2141 & 2142 OF 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

09. 25.01.2024 AVRB,J:

The Court Officer brought to the notice of the Court that pursuant to the direction dated 12.12.2023, the Registry set right the trial Court record.

Considering the same, list the matters for pronouncement of judgment on 03.04.2024.

_________ AVRB,J

MH

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