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The Andhra Pradesh State Road Transport ... vs Shaik Rizwana 2 Others
2024 Latest Caselaw 746 AP

Citation : 2024 Latest Caselaw 746 AP
Judgement Date : 25 January, 2024

Andhra Pradesh High Court - Amravati

The Andhra Pradesh State Road Transport ... vs Shaik Rizwana 2 Others on 25 January, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1806 OF 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

08. 25.01.2024 AVRB,J:

Pursuant to the directions dated 03.01.2024, the Court Officer claimed that the directions of this Court are complied, so as to set right the trial Court record.

List the matter on 03.04.2024, for pronouncement of judgment.

_________ AVRB,J

MH

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