Vadapalli Paidiyachari vs Andhra Pradesh Eastern Power ...
2024 Latest Caselaw 745 AP

Andhra Pradesh High Court - Amravati

Vadapalli Paidiyachari vs Andhra Pradesh Eastern Power ... on 25 January, 2024

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.W.P.No.145 of 2024

                          PROCEEDING SHEET
Sl.                                                                    OFFICE
        DATE                           ORDER
No.                                                                     NOTE

02.   25.01.2024 GRKP,J


                      Heard    Sri     V.V.N.Narayana     Rao,   Ld.
                Counsel for the Writ Petitioner and Sri Metta
                Chandra      Sekhar,     Ld.   Standing     Counsel
                appearing for the Respondents.

2. List the matter on 30.01.2024 in the Motion List.

3. Let Counter-Affidavit be filed in the mean time.

4. Liberty is also granted to the Ld. Counsel for the Writ Petitioner to file better copies of the Trial Court Judgment.

__________ GRKP,J

MDP