Puchakayala Jhansi And 4 Others vs Sivaraju Kasinadharao And 4 Others
2024 Latest Caselaw 743 AP

Citation : 2024 Latest Caselaw 743 AP
Judgement Date : 25 January, 2024

Andhra Pradesh High Court - Amravati

Puchakayala Jhansi And 4 Others vs Sivaraju Kasinadharao And 4 Others on 25 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE:M.A.C.M.A.No.422 OF 2014

                          PROCEEDING SHEET
Sl.                                                                   OFFICE
                                         ORDER

No DATE NOTE

13. 25.01.2024 BVLNC, J

The appeal is allowed. No costs (vide

separate judgment).

__________ BVLNC, J psk

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