Padala Uma Sankara Laxmi Ganesh vs Penugonda Lacha
2024 Latest Caselaw 741 AP

Citation : 2024 Latest Caselaw 741 AP
Judgement Date : 25 January, 2024

Andhra Pradesh High Court - Amravati

Padala Uma Sankara Laxmi Ganesh vs Penugonda Lacha on 25 January, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                    MAIN CASE No.A.S.No.841 of 2017
                          PROCEEDING SHEET
Sl.                                                                  OFFICE
                                        ORDER

No DATE NOTE

07. 25.01.2024 BVLNC, J The Appeal Suit is dismissed. No costs

(vide separate judgment).

__________ BVLNC, J psk

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