K. Saraswathi vs G. Munilakshmamma
2024 Latest Caselaw 740 AP

Citation : 2024 Latest Caselaw 740 AP
Judgement Date : 25 January, 2024

Andhra Pradesh High Court - Amravati

K. Saraswathi vs G. Munilakshmamma on 25 January, 2024

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.660 of 2008

                       PROCEEDING SHEET

Sl. DATE                                 ORDER                         OFFICE
No.                                                                     NOTE
10.   25-01-2024   VGKR,J

                          Heard Sri Maheswara Rao Kuncheam,
                   learned   counsel     for   the   appellant   and
                   Sri Manikanta, learned counsel represented on
                   behalf of Sri P.Hemachardra, learned counsel
                   for the respondent.

Reserved for Judgment.

_________ VGKR,J ANI

Download the LatestLaws.com Mobile App