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National Ins.Co.Ltd., Vja, Krishna ... vs Kalipindi Mangamma, Krishna Dist 2 ...
2024 Latest Caselaw 739 AP

Citation : 2024 Latest Caselaw 739 AP
Judgement Date : 25 January, 2024

Andhra Pradesh High Court - Amravati

National Ins.Co.Ltd., Vja, Krishna ... vs Kalipindi Mangamma, Krishna Dist 2 ... on 25 January, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.2807 OF 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

09. 25.01.2024 AVRB,J:

Registry brought to the notice of the Court that pursuant to the directions dated 03.01.2024, the trial Court record is made ready.

Considering the same, list the matter on 03.04.2024, for pronouncement of judgment.

_________ AVRB,J

MH

 
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