Andhra Pradesh High Court - Amravati
N.Lakshmi Reddy vs Vangala Sivarami Reddy on 25 January, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA é
THURSDAY, THE TWENTY FIFTH RAY OF JANUARY,
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
TRE HONOURABLE JUSTICE DR V RR KRUPA SAGAR
SECOND APPEAL NO: 846 OF 2023
Between:
N Lakshmi Reddy, S/c.N.C R Subba Reddy Age: 7 years, Occ: Retd., Employee,
Ria. Plot No.204, MRR Apariments, Srinivasa Nagar, Nandyal | Fawn, Kurnool
District
. AupaliantviAppellant/4 Defendant
AND
1. Vangala Sivararni Reddy, S/o Pedda Nagi Reddy Age: 64 years, Occ:
Agricuilurist, Rfo Atrnakur Vilage and Mandal, Xurnoo! District.
..ReaspondentiRespondent/ Plaintiff
2. Marihaia Lakhem! Devi, Wio.Late M Krishna Reddy Age: S7 years, Rio. H.No.3.
129, Parthakola Vilage and Post, Pagidaia Mandal, a moo! District.
4. Marthala Naresh n Reddy, S/o. Late M Krishna Reddy Age: 30 years, Ria H.Nog
128, Parthakota Vilage and Post, Pagidala Mandal, Ke wnoal District.
4. Marthsla Sreelatha, Ovo.Late M Krishna Reddy A Age. 28 years, Blo. HUNG. 2-128,
Farthakota Vilage and Post, Pagidala Mandal, 1, Kurnool Eystrict.
.. .Respondents/Respondents/Defendants fio?
¢ fo
Secorul Appee under Section 100 CPO, against the Judgrnent and decree
passed in AS.No. 56 of 2016, dated 41.07.2023 on the file of Principal (istrict nage.
Kurnool confirm ng the orders passed in O.S. No.6 of 2010, dk 14-10-2046, on the file
af Preeipal Senier Civil Judge, Atmakur 0.
iA NO: 7 OF 2623
FSetifion under Section 184 CPC ray Order 47 Rule 5 of O.P.C., praying het in
ihe circumstances stated in the affidavit ied In suppart of the petition, the High Court
may be pleased to Stay of afl further proceed ngs in pursuance of the Oerree,
dh. 10.2015 in OS.No.10 of 2070 on the fle of Senior Civ Judge, Aimakur as
confirmed by ihe Mrncipal District duige, Kurnool in AS No. 96 of 2018, di 31.07 2028,
pending disposal of SA 546 af 2023, on the Me of the High Court.
The Appeal coming an for hearing, upon perusing the Petition and the grounds
fed in support thereof and upon hearing the arguments of Sri K Sila Ram, Advocate
ror he Appellant and of Si Marri Venkata Ramana, Advocate for Respondents, the
Court made the following
ORDER:
"Sti K.Sitaram, the learned counsel fer anpellant Sri Marri Venkata
Ramana, learned counsel for respondents are present.
Second appeal has been coming up for hearing before admission.
Trere is an application LA.No.O1 of 2023 for stay of execution of the
decree, the Nigation is about Specific performance of Agreement for sale. The
appellant before the Court is s Durchasger subsequent fo the disputed Agreemant
far Sale,
As the submission af the igarned counsel for 8ppeliant is that from the
record, Hh can be seen thet there | iS another similar purchaser who iS Not a party
fo the tigation,
While Sri Marri Venkata Ramana, learned counsel submits, so far as the
prowledge af the learned counsel is concerned, Ne executien application is
fie
However, considering the submiss ONS, 8 Hmled stay could be Yraniead
for @ periad of four weeks.
The decree and Judgment in 0.8.No.10 of 8049 before Senior Civil i Judge,
Aimakur which was canfirmed in AS.NO.SS of 248 by PriDistrict Judges,
Kumneol by Judgment dated 34 OF 2023 stands stayed from being executed AH
oo. 8.2024,
List this appeal Yor hearing y before admission on 05.03.9034 "
#TRUE Copyy
t. Tae Panoipal District Judge, Kurnaol.
2. The Senior Civil Judge, Atmakur, Kurnool Deir:
3. Vangala Sivaran Raddy, Sfo.P: Nagi Reddy Age: S84 years, Occ:
Agricullunst, Rio Afmakur Wi ge and i Mandal, Surnool Dist jot.
4. Marthala Lakhern Devi, vol Late M. Krishna Reddy Age: SF years SFO. A No 2.
T28, Parihakola Vilage a 1d Foal, Pagidala Mandal. "Kurnool Dis strict,
8. Marthala Naresh Reddy Sioi ke M AN ishna Reddy Age: 3D years, Ryo NW No 3.
129, Parthakola Vilage and PB om, Pagida la Mandal, Kurnool Distrint
0. Marthala Sreeiatha, Oo Late eM Yr ishi ww Raddy Age: 28 years, Rio. HNo3-42¢.
Parthakote Vilage and Pos i, Pagidale Mandal Sumool District (Addresses
Nas. 3ito & ny READ)
Cne CC to SRE K TA RAM Advocate [QPL
Gre OC to SRI, MAR Ri VENRATA RAMANA. Advonate PORUG]
One spa are OOP,
a
.
2 8
Lhe
" €h
et)
we Bn
20 00 >
PED
ASS ASSISTANT REGISTRA
ar Say
"ep,
HIGH CQURT
OR. VRERSJ
DATE 2SOti2028
NOTE: LIST THIS APPRAR 'POR REARING" BEFORE ADMISSION ON
88.02 2624,
ORDER
STAY
