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Kalineedi Venkateswara Rao vs . Nomula Reddeyya
2024 Latest Caselaw 730 AP

Citation : 2024 Latest Caselaw 730 AP
Judgement Date : 25 January, 2024

Andhra Pradesh High Court - Amravati

Kalineedi Venkateswara Rao vs . Nomula Reddeyya on 25 January, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

\\ _/`
   '\-
                      lN THE HIGH COURT OF ANDHRA PRADESH AT AIVIARAV               a
                          THURSDAY, THE ll^/ENTY FIFTH DAY OF JANUARY,
                              ll^/O THOUSAND AND ll^/ENTY FOUR
                                          :PRESENT:
                        THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
                                            IANo.1 OF2024
                                                    lN
                                           SANO: 39OF2024

         Betwee n :
            1. Kalineedi Venkateswara Rao, S/o Veeraswamy, Aged about 52 Years,
               Occ:Cultivation, R/o Sriramavaram H/o Epigunta village, T. Narasapauram
                MandaI, West Godavari District.
            2. Kalineedi Sampat Kumar, S/o Venkateswara Rao., Aged about 37 Years,
                Occ:Cultivation, R/o SrJ-ramaVaram H/o Epigunta village, T. Narasapauram
                Mandal, West Godavari District.
                                                         ...Appellants/Respondents/plaintiffs
                                                                   (Petitioner in SA 39 OF 2024
                                                                         on the file of High Court)
                                                   AND
            1. Nomula Reddeyya, S/o Late Venkateswara Rao, Aged About 60 Years, Occ:
               Cultivation, R/o Rudrakotarajugudem, H/o T. Narasapuram MandaI, West
               _Godavari District.
            2. Nomula Nageswara Rao, S/o Late Venkateswara Rao Aged About 60 Years,
                Occ: CultI-VatiOn, R/o Rudrakotarajugudem H/o T. Narasapuram Mandal, West
                Godavari District.
                                                       ... Respondents/Appellants/Defendants
                                                                            (Respondents jn-do-)

         Counsel for the Petitioners :           SRI K.V.S.S.PRABHAKARA RAO
         Counsel for the Respondents :          IVl/s KALLA TULASI DURGAMBA

                Petition under Order 41 Rule 5 of CPC is filed praying that in the
         circumstances stated in the affidavit filed in support of the petition, the High Court may
         be pleased to. stay all further proceedings in decree and judgment in A.S No.54 of
         2018 on the file of Family Court -Gum-Vll Addl. District Judge, Eluru, West Godavari
         District dated 21-09-2023, pending disposal of SA No.39 of 2024, on the file of the
         High Court.

                The court while directing issue of notice to the Respondents herein to show
         cause as to why this application should not be complied with, made the following
         order.(The receipt of this order will be deemed to be the receipt of notice in the case).

         ORDER:

ff There shall be an order of sfafus qua as on today to be maintained with

respect to the suit schedule property, pending further orders.

       List after Six (06) weeks."                                          '--.r   --`,-rm   ``   T-`.   _l.ll`_




                                                                                                    p RAS AD
                                                             sd/-s. sRINIV`A`SA
                                                          A!     ASSISTANT REGl
                                                                                        .,-_i-- _ -
                                    //TRUE COPY//

                                                      For AS            SECTION


To'1. The Family Court _cum_ VH Addl. District Judge, Eluru, West Godavar'l District

2. Nomula Reddeyya, S/o Late VenkatesWara Rao, R/o Rudrakotarajugudem, H/o T. Narasapuram Mandal, West Godavari District.

3. Nomula Nageswara Rao, S/o Late Venkateswara Rao, R/o Rudrakotarajugudem H/o T. Narasapuram Mandal, West Godavari District.(Addressee Nos.2 & 3 By RPAD)

4. One CC to Sri. K.V.S.S.Prabhakara Rao, Advocate [OPUC]

5. One CC to M/s Kalla Tulasi Durgamba, Advocate [OPUC]

6. One spare COPY MM HIGH COURT

BKM,J

DATED:25/01/2024

NOTE: LIST AFTER SIX (06) WEEKS

ORDER

lA.No.1 OF 2023 IN

STATUS QUO •3fE82" _g;

--`.

?PATC,

 
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