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Rongali Pothuraju vs Kotteda Veeru Naidu Another
2024 Latest Caselaw 705 AP

Citation : 2024 Latest Caselaw 705 AP
Judgement Date : 24 January, 2024

Andhra Pradesh High Court - Amravati

Rongali Pothuraju vs Kotteda Veeru Naidu Another on 24 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.938 of 2013

                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                         ORDER

No. DATE NOTE

14. 24.01.2024 BVLNC, J M.A.C.M.A.No.938 of 2013 Appeal is Dismissed for non-prosecution. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

 
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