Kurakula Nageswara Rao, W.G.Dist. vs Uppu Venkatarao, W.G.Dist., 4 Ano.
2024 Latest Caselaw 703 AP

Citation : 2024 Latest Caselaw 703 AP
Judgement Date : 24 January, 2024

Andhra Pradesh High Court - Amravati

Kurakula Nageswara Rao, W.G.Dist. vs Uppu Venkatarao, W.G.Dist., 4 Ano. on 24 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.3972 of 2012

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                        ORDER

No. DATE NOTE

05. 24.01.2024 BVLNC, J M.A.C.M.A.No.3972 of 2012 Appeal is Allowed. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

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