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National Insurance Company Limited, ... vs Srilderangula Veeraswamy And Another
2024 Latest Caselaw 701 AP

Citation : 2024 Latest Caselaw 701 AP
Judgement Date : 24 January, 2024

Andhra Pradesh High Court - Amravati

National Insurance Company Limited, ... vs Srilderangula Veeraswamy And Another on 24 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.2383 OF 2012

                          PROCEEDING SHEET
Sl.                                                                      OFFICE
                                       ORDER

No DATE NOTE

11. 24.01.2024 BVLNC, J

Smt.A.Jayanthi, learned counsel for the appellant/Insurance Company present.

None appeared for the respondents/claimants.

Heard the learned counsel for appellant.

List under the caption "FOR JUDGMENT".

List on 07.02.2024.

__________ BVLNC, J psk

 
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