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Hdfc Ergo General Insurance Co. Ltd., vs Guttula Venkata Rao 5 Others
2024 Latest Caselaw 697 AP

Citation : 2024 Latest Caselaw 697 AP
Judgement Date : 24 January, 2024

Andhra Pradesh High Court - Amravati

Hdfc Ergo General Insurance Co. Ltd., vs Guttula Venkata Rao 5 Others on 24 January, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.Nos.1644 and 1119 OF 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

16. 24.01.2024 AVRB,J:

Since it is brought to the notice of the Court that trial Court record is set right by the registry, list the matter on 03.04.2024, for pronouncement of judgment.

_________ AVRB,J

MH

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