Itgi Co. Ltd., Ysr District vs V S Reddy, Ysr. Dist 1 Other
2024 Latest Caselaw 694 AP

Citation : 2024 Latest Caselaw 694 AP
Judgement Date : 24 January, 2024

Andhra Pradesh High Court - Amravati

Itgi Co. Ltd., Ysr District vs V S Reddy, Ysr. Dist 1 Other on 24 January, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1846 OF 2016

                         PROCEEDING SHEET

Sl.                                                            OFFICE
      DATE                      ORDER
No.                                                             NOTE
07. 24.01.2024 AVRB,J:

                   Heard the arguments of Sri Eluru Sesha
              Mahesh Babu, learned counsel, representing
              Sri P.B.Narasimha Murthy, learned counsel
              for the appellant and Sri L.J.Veera Reddy,
              learned counsel for the respondent No.1.

List the matter on 28.03.2024, for pronouncement of judgment.

_________ AVRB,J

Download the LatestLaws.com Mobile App