Apsrt Corporation Rep By Its Managing ... vs Durgada Satyavathi, E.G.Dist 2 Others
2024 Latest Caselaw 693 AP

Citation : 2024 Latest Caselaw 693 AP
Judgement Date : 24 January, 2024

Andhra Pradesh High Court - Amravati

Apsrt Corporation Rep By Its Managing ... vs Durgada Satyavathi, E.G.Dist 2 Others on 24 January, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.444 OF 2016

                         PROCEEDING SHEET

Sl.                                                         OFFICE
      DATE                     ORDER
No.                                                          NOTE
14. 24.01.2024 AVRB,J:

                   Heard the arguments of Sri Srinivasa
              Rao Mortha, learned counsel for respondent

Nos.1 and 2.

List the matter on 02.04.2024, for pronouncement of judgment.

_________ AVRB,J

Download the LatestLaws.com Mobile App