Citation : 2024 Latest Caselaw 691 AP
Judgement Date : 24 January, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE:M.A.C.M.A.No.1940 OF 2012
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
06. 24.01.2024 BVLNC, J
The appeal is partly allowed. No costs (vide
separate judgment).
__________ BVLNC, J psk
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