Janepalli Srinivasa Rao Alias ... vs The State Andhra Pradesh
2024 Latest Caselaw 690 AP

Andhra Pradesh High Court - Amravati

Janepalli Srinivasa Rao Alias ... vs The State Andhra Pradesh on 24 January, 2024

                      HIGH COURT OF ANDHRA PRADESH

                         MAIN CASE NO.: Crl.A. No.804 of 2023
                                  PROCEEDING SHEET

Sl.     DATE                                                                 OFFICE
                                           ORDER

No NOTE

24.01.2024 UDPR, J & KM, J Heard arguments of the learned counsel for petitioner, and learned Additional Solicitor General.

Judgment reserved.

________ UDPR, J

______ KM, J MVA