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Pratap Chhaganlal vs Vikram Jethalal Joisher
2024 Latest Caselaw 676 AP

Citation : 2024 Latest Caselaw 676 AP
Judgement Date : 24 January, 2024

Andhra Pradesh High Court - Amravati

Pratap Chhaganlal vs Vikram Jethalal Joisher on 24 January, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
WEDNESDAY THE TWENTY FOURTH DAY OF JANUAR:
TWO THOUSAND AND TWENTY FOUR
PRESENT:
THE HONOURABLE SRI JUSTICE AV SESHA SAI
AND
THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM
LAL No.2 of 2022
iN ~~
&. 3. No. 104 of 2022
Bebvesni-
1. PreatapChhaganial, S/o. Chaganialvelli
é.PrermaiPratapJoisher, S/o. PratapChagantal
a. DeveiPratapJoisher, Si PratapChagarniat
.. Pattioners/Appadiant Nos. 1 to 3/Defendant Nos. 1,3&
§
(Appedanis in 4S. No. 104 of 2082
on the He of the High Oourt

AND

1 VikramJethalaloisher, S/o. Late JethalaiHaridasdnisher, Susiness,
Patakunia, Sornandepalll Mandal, Ananapur District now at Mumbai,
2.JyothVethalalloisher, Dio. JethalalHaridasJoisher, Residing

Y Now 158 and 170, SantThukeram Road, Sanushall Chambers,
Masjid Bundr, Muribal400 00g. .
3.Devayan) Prakash Joisher, W/o. late Prakash Joisher, Residing

YT Nos.168 and 170, SantThukaram Road, Banushall Chambers,

Masiid Bundr, Mumbai -400 009,
é Riddin Prakash Joisher, D/o. Late Prakash Joisher, Residing

T Nos. 158 and 170, SantThukararm Road, Sanushali Chambers,
Masid Bundr, Mumbai -400 0c.
o.Minir, Sfo. Late Prakash Jaisher, Residing at
T Nos. 188 and 170, SantThukaram Road, Banushall Chambers,
Masyid Sundr, Mumbai 400 009. on
.... Respandent Nas] to S/Plaintiff Nos. 1 to 5. .
&.MukulChanganlaloisher, Sio. ChaganialVelli, Residing at UdayaBShanu
Aparimenis, 3° Ficor, Mahatma Gandhi Road, SShatakpur, Mumbai, .
_ Raspondent No d/Defendant No.3
?damnaChaganialdoisher, Dla. ChaganialVelli, Residing at UdayaBhanu
Apartments, 3° Floor, Mahatma Gandhi Road, Ghatakpur, Mumbai.
. Rassondant No. 7/Oefendant No 4
3. FPaulomiPratagJoisher, Dio. PratapChaganial, Business, Residing at
UdayaBhanu Apartments, 3° Floor, Mahatma Gandhi Road, Ghatakour,
Mumbai,

_ Raspandent No. 7/Defendant No.5
3.ChandereshChaganial, Sia. ChaganlalVe i, Business, Residing at
LidayaBhanu Apartments, 3% Fleer, Mahatma Gandhi Road, Ghatekpur,
Mumba ,

. Respondent No. o/Defendant No.7
&. ChaganialVelll, Busines, Residing at UdayaBhanu
Sor, Mahaima Gandhi Road, Ghatakour, Mumbai.
. Respondent No. 1/Defendant No §

10. KetanChaganial, Sy
Apartments, 3'° Fy



siding at Udays
ata skeet Mumbal.
fandart No.

14. Devayanl (Chagant fal iio . ChaganialVel), E Rusinass, Re
ish

Shanu Apariments, 3 * Floor, M ahatna Gandhi Ro nad ¢
; respondent No T/>

Respondents
(Respondents m do}

Patiion under Sectian 154 of CPC. is Med p Pr aying that in the
siroumstances staied 9 the > affidavit Mac heres, whe on Sat may be
sleased t suspend the ape! cation of the impugned duct ment and Oecrse

dated 2g O35. 2028, pent ng disposal of A'S. No. 104 of 20 2 on the fle of High

Cot ee against the Judgment and Decres dated 20- 52.202 32 in O.S.No. 18

of 2007 on the fle af the # 'Ariditional Distict Judge, Hindupur.
The petition com ing an for hearing, Upon pet using the Pelifion and

memo of grounds flies) herem and earier ordera of High Court ct
2 NS 2032,08. 05.2022, 27.08. oe GLGe. 208s, OF OG 2022, '4 a 2028
NS 44.8028, 16.14.2022, 38.47 S022, 35.04.2023, 02.03.2023, 4,202 3
96.04.2083, 19.06.2023, 18. UP 2028, Og. 08. 2003, 28.08.2023, D6. 0 2023,
49 49.9083 , 20.14.2028 18 242.9083 , BSS 22028 39 42.2028 , 3.01. 2024
& G4.03 2624 made herain and upon hearing in @ arguments of Se 0. Prakash
Raddy, jearned Sarniar counsel fap resenting raarned counsel for the
appellants and of Si P. Rama Krishna Advecate for respondent No.4 and of
Sr 0. Nagariune Reddy, Advos ate for respondent Nos. 4, and of SNOT.
Nagarjuna Reddy, Advocate for the Resporvient Na, the Court made the
Following ,

ND
3

ORDER:

"Heart Sri O.Prakash Reddy, jearned Senior Counsel representing learned counsel for fhe agopatianta.

Poet an O18. 2024.

miterim order, granted earlier, is extended Hi then." Aye wot

Sdf- 8. PRASADA RAO ASSISTANT REGIST RAR

HTRUE COPY! we eo Fo SECTION OFFICER To The {| Additional [istrint Jurige, Hindupur, Anantapurame CHetrict One CC te to Sr Avinash Desai, Advaoate fOPUC}

Cine CD to FP. Ramakrishna, Advonaief ORL')

Gne CO to S KG. Nagariuna Reddy, Adve ate) Cine CO to Sd VT Nagariuna Re addy. Advacate (GPU

One CC to Sci O.§ 8. Sivadarsh an, Advocate fOFUC 'cl One CO to Sn CO. Prakash Reddy, Advocate [OPUC] One CO to Si P Raghu Ram, Advocate fOPUCI

Two spare Comes.

6 to Eo Un Be Gs Na oh ®

oe

ey

HIGH COURT

DATED Sa/OT2ned

POST ON 04.02. 2024

ORDER

LANG. 2 of 2022 iN AS.Na. TO? of O22.

INTERIM ORDER EXTENDED

woh iy pen omy ge oh

 
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