Shaik Saida vs Andhra Pradesh State Road Transport ...
2024 Latest Caselaw 663 AP

Citation : 2024 Latest Caselaw 663 AP
Judgement Date : 23 January, 2024

Andhra Pradesh High Court - Amravati

Shaik Saida vs Andhra Pradesh State Road Transport ... on 23 January, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.754 OF 2016

                         PROCEEDING SHEET

Sl.                                                          OFFICE
      DATE                         ORDER
No.                                                           NOTE
15. 23.01.2024 AVRB,J:

                   Heard     the     arguments   of   Sri
              P.Rajasekhar, learned counsel, representing
              Sri M.Solomon Raju, learned counsel for the
              respondent.

List the matter on 01.04.2024, for pronouncement of judgment.

_________ AVRB,J

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