National Ins Comp Ltd., Visakhapatnam vs Smt.K.Yamini Purna Tilakam, ...
2024 Latest Caselaw 661 AP

Andhra Pradesh High Court - Amravati

National Ins Comp Ltd., Visakhapatnam vs Smt.K.Yamini Purna Tilakam, ... on 23 January, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.1845 OF 2016

                         PROCEEDING SHEET

Sl.                                                                OFFICE
      DATE                       ORDER
No.                                                                 NOTE
06. 23.01.2024 AVRB,J:

                    None represented for the contesting 6th
              respondent, in spite of the opportunity given.

Learned counsel for the appellant argued the matter on 28.12.2023, on that day also there was no representation for the contesting 6th respondent.

Hence, list the matter on 28.03.2024, for pronouncement of judgment.

_________ AVRB,J

MH