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Dadi Chinna Rao Died Per Lrs A 2 To 4 vs Ganala Parvathi
2024 Latest Caselaw 659 AP

Citation : 2024 Latest Caselaw 659 AP
Judgement Date : 23 January, 2024

Andhra Pradesh High Court - Amravati

 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

     THE HON'BLE JUSTICE DR.V.R.K.KRUPA SAGAR

                      A.S.No. 663 of 2009

JUDGMENT:

1. Perused the proceeding sheet dated 28.11.2023 &

04.01.2023 and the earlier orders of this Court. There was

no representation for the appellants.

2. Today, the matter has been listed under the caption

'for dismissal'. However, there is no representation for the

appellants.

3. In the result, this appeal is 'dismissed for non-

prosecution'. No order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

________________________________ JUSTICE DR.V.R.K.KRUPA SAGAR Date : 23.01.2024 SR THE HON'BLE JUSTICE DR.V.R.K.KRUPA SAGAR

A.S.No. 663 of 2009

Date : 23.01.2024

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