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MACMA/192/2014
2024 Latest Caselaw 658 AP

Citation : 2024 Latest Caselaw 658 AP
Judgement Date : 23 January, 2024

Andhra Pradesh High Court - Amravati

MACMA/192/2014 on 23 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.192 of 2014

                             PROCEEDING SHEET
Sl.                                                                        OFFICE
                                        ORDER

No. DATE NOTE

11. 23.01.2024 BVLNC, J M.A.C.M.A.No.192 of 2014 Appeal is Allowed. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

 
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