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Vadde Edugoti Ramulamma 3 Others vs Vadde Edugoti Pedda Maddulety Another
2024 Latest Caselaw 657 AP

Citation : 2024 Latest Caselaw 657 AP
Judgement Date : 23 January, 2024

Andhra Pradesh High Court - Amravati

Vadde Edugoti Ramulamma 3 Others vs Vadde Edugoti Pedda Maddulety Another on 23 January, 2024

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.617 of 2015

PROCEEDING SHEET

Sl.

No. DATE ORDER OFFICE NOTE

12. 23-01-2024 BSS, J

Judgment pronounced. (Vide separate Judgment) The Second Appeal is dismissed as withdrawn.

No order as to costs. Consequently, miscellaneous petitions if any, shall stand closed. Interim Stay if any granted, shall stand vacated.

________ BSS, J Bsv

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