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Muthakana Raghavaiah, vs Andhra Pradesh State Road Transport ...
2024 Latest Caselaw 656 AP

Citation : 2024 Latest Caselaw 656 AP
Judgement Date : 23 January, 2024

Andhra Pradesh High Court - Amravati

Muthakana Raghavaiah, vs Andhra Pradesh State Road Transport ... on 23 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.1723 OF 2014

                          PROCEEDING SHEET
Sl.                                                                 OFFICE
                                         ORDER

No DATE NOTE

12. 23.01.2024 BVLNC, J

The appeal is dismissed. No costs (vide

separate judgment).

__________ BVLNC, J psk

 
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