Andhra Pradesh High Court - Amravati
Naidu Nagarjuna Reddy vs The State Of Andhra Pradesh., on 23 January, 2024
` I
(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
TUESDAY, THE ll^/ENTY THIRD DAY OF JANUARY,
T\^/O THOUSAND AND ll^/ENTY FOUR gr
:PRESENT:
THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO
CRIMINAL APPEAL NO: 36 OF 2024 ~
Between : I -7Trf
Naidu Nagarjuna Reddy, S/o China Kotaiah, Aged 40 years, Oruganti Reddy Street FEE-
...Appellant/Complainant
AND
1. The State of Andhra Pradesh., Rep. by its Public Prosecutor, High Court of
Andhra Pradesh at Amaravathi.
2. Amanchi Krishna Mohan, S/o Venkateswarlu Ex MLA Chirala Constituency,
R/o Pandillapalli
3. Amanchi Rajendra, S/o Srinivasulu @ Swamilu Aged about 30 Years R/o
Pandilapalli Village Vetapalem Mandalam
4. Kankata Shiva Prasad, S/o Mohanarao Aged about 33 Years Kothapeta Village
Vetapalem Mandalam
5. Kankata Venkateswara Prasad @ Vavenkat, S/o Mohanarao Aged about 30
Years Kothapeta Village Vetapalem Mandalam
6. Modadugu Ramesh, S/o. Radha Krishna Murthy Aged about 55 Years Ex
Municipal Chairmen Chirala Constituency R/o Amara Vari street Kotia Bajar
Chirala
7. Kola Srinivasulu @ Vasu, S/o Venkata Ramanaiah Aged About 44 years R/o
Pandilapalli Vetapalem mandalam
8. Shaik Mahaboob All @ Kethubabu, S/o. Jani Aged About 42 years Vetapalem
Village Vetapalem Mandalam
9. Sripalasetty Murali Krishna, S/o Prabhakar Rao Aged About 25 years R/o Bosu
Nagar Chirala Mandalam
10. GalabaParusuram @ Babu, S/o. Pothuraju Aged About 44 Years R/o H.No.17-
24-33/2 Bosu Nagar Chirala Mandalam
ll. Kasncharla Chitti Babu, S/o. Belte Shazar Aged about 34 Years R/o
Jayanthipeta Perala Chirala
12. Nista Sesha Sai, S/o. Gopala Krishna Aged About 38 Years R/o 26thWard
Vykuntapuram Chirala
13.VadranamMasthan Rao @ Masthan, S/o Raghavaiah Aged about 45 years R/o
Sundrulampa Vetapalem Village
14. Papisetty Suresh, S/o Venkateswarlu Aged 45 Years R/o 26th ward Prakash
Nagar Vykuntapuram Chirala
15. Gunturu Madhavarao, S/o Nagendra babu Aged about 55 years R/o Opp
Thupakimeda Chirala
16. Bollepall ieMma6dchh: varao, S/o Ramaiah Agerd about 45 years Near Old
reddypaI ool Patha Chirala.
17. Gavini Venu Gopal @ Venu, S/o Veraswami Aged about 50 years R/o Rosaiah
Colony Chirala
/18. Sabinani Rambabu, S/o Subbarao Aged about 45 Years R/o Vetapalem
tsz 19| JKao;ia:thhipnedtraapmer?aDcahsrr;Falo Kruparao Aged about 45 Years
20. P. Sundara Davi Kumar (a) David, S/o.Bhaskararao Aged about 45 years
R/oV'ldya Nagar Chirala.
21. Marpu Gregory, S/o Souri Aged about 50 years Hyerpeta Chirala
22. Duddu Simon, S/o ChinaKotaiah Aged about 40 Years R/o Vijaya Nagar
Colony Perala Chirala
...Respondents
WHEREAS the Appellant above named through his Advocate Sr-I MAGANTI
SAI KRISHNA presented this Petition under Section 372 of Cr.P.C is filed pray.lng that
in the circumstances stated in memorandum of grounds of criminal appeal, the High
Court may be pleased to allow this Criminal Appeal by setting aside the Judgment
d ated o4.08.2023 passed in C.C.No.35 of 2018 on the file of the Special Court for the
trial of criminal Gas-es relating to EIected M.Ps and M.L.As Vijayawada; ~
AND WHEREAS the High Court upon perusing the Petition and memorandum
of grounds filed herein and upon hearing the arguments of sri Maganti Sai Krishnaf~
Advocate for the Petitioner and Public Prosecutor for the Respondent No.1, directed
issue of notice to the Respondents herein tO Show Cause aS tO Why this CRIMINAL
APPEAL should not be admitted.
You viz:
1. Amanchi Kr-lshna Mohan, S/o Venkateswarlu Ex MLA Chirala Const-ltuency,
R/o Pandillapalli
2. Amanchi Rajendra, S/o Srinivasulu @ Swamilu, R/o Pandilapalli Village
Vetapalem Mandalam
3. Kankata Shiva Prasad, S/o Mohanarao, Kothapeta Village Vetapalem
Mandalam
4. Kankata Venkateswara Prasad @ Vavenkat, S/o Mohanarao, Kothapeta
Village Vetapalem Mandalam
5. Modadugu Ramesh, S/o. Radha Krishna Murthy, Ex Municipal Chairmen
chirala constituency R/o Amara Vari street Kotia Bajar Chirala
6. Kola Srinivasulu @ Vasu, S/o Venkata Ramanaiah, R/o Pandilapalli Vetapalem
mandalam
7. Shaik Mahaboob All @ Kethubabu, S/o. Jani, Vetapalem Village Vetapalem
Mandalam
8. Sripalasetty Murali Krishna, S/o Prabhakar Rao, R/o Bosu Nagar Chirala
Mandalam
9. GalabaParusuram @ Babu, S/o. Pothuraju, R/o H.No.17-24-33/2 Bosu Nagar
Chirala Mandalam
10. Kasncharla Chitti Babu, S/o. Belle Shazar, R/o Jayanthipeta Perala Chirala
ll. Nista Sesha Sai, S/o. Gopala Krishna, R/o 26thWard Vykuntapuram Chjrala
12.VadranamMasthan Rao @ Masthan, S/o Raghavaiah, R/o Sundrulampa
Vetapa[em V-[IIage
13. Papisetty Suresh, S/o Venkateswarlu, R/o 26th ward Prakash Nagar
Vykuntapuram Chirala
14.Gunturu Madhavarao, S/o Nagendra babu, R/o Opp Thupakimeda Chirala
15. Bollepalli Mafdhavarao, S/o Ramaiah, Near Old reddypalem School Patha
Chirala.
16. Gavini Venu Gopal @ Venu, S/o Veraswami, R/o Rosaiah Colony Chirala
17. Sabinani Rambabu, S/o Subbarao, R/o Vetapalem
18. Koti Chandram @ Dasu, S/o Kruparao, Jayanthipetaperala Chirala.
19 P Sundara Davl Kumar (a) Davld, S/o Bhaskararao, R/oV,dya Nagar chlrala
20.Marpu Gregory, s/o sourl', Hyerpeta chira'a
21 Duddu slmOn, S/o ch,naKotalah, R/o vljaya Nagar colony perala chlrala
are be and hereby dlreCted to show cause elther appearlng ln person or through an
Advocate, as to why ln the clrCumstances set out ln the petltJOn and the grounds flled
therew,th (copy enclosed) thls CRIA should not be admltted, wlthln four (04) weeks,
on whI-Ch date the case stands posted for hearlng.
TohRehCFOD=rt made the fOllowing|.
ORDER:
{fNotice before adml-SSI-On.
Issue notI-Ce to the unofficial Respondent(s) through process of law.
In the mean time, Learned counsel for the petitioner(s) is perml-tted to
take out personal service of notI-Ce to the unofficl-aI Respondents(s) through
regl-stered post wI-th acknowledgment due.
For fill-ng proof of service, II-St after four (4) weeks.''
---------___-? --
Sd/- K. KAS]R ACHARI
//TRUE COPY// ASSISTANT, STRAR 'l
Fol SECTION, OFFICER
To,
1 Amanchl Krishna Mohan, s/o venkateswarlu Ex MLA Ch,rala Constl'tuency,
R/o pandillapallI-
2. Amanchl' Rajendra, s/o srlnIVaSulu @ swamJIu, R/o pandJlaPall, Vlllage
Vetapalem Mandalam
3 Kankata shiva prasad, s/o Mohanarao, Kothapeta vlllage Vetapalem
Mandalam
4, Kankata venkateswara prasad @ vavenkat, s/o Mohanarao, Kothapeta
Vl-llage vetapalem Mandalam
5. Modadugu Ramesh, s/o Radha Kr,shna Murthy, Ex Munlclpal chalrmen
chjrala constl'tuency R/o Amara varj street KotI'a Bajar chjrala
6. Kola snmvasulu @ vasu, s/o venkata Ramana,ah, R/o pandilapalll vetapalem
mandalam
7 Shal'k Mahaboob All @ Kethubabu, s/o JanI, Vetapalem village Vetapalem
Manda'am
8. SrIPa'asetty Mura" Kr,shna, s/o prabhakar Rao, R/o Bosu Nagar chlrala
Manda'am
9. Galabaparusuram @ Babu, s/o pothuraJu, R/a H No.17-24-33/2 Bosu Nagar
Chjrala Mandalam
10. Kasncharla chitt,a Babu, s/o Belts Shazar, R/o Jayanthlpeta perala ch,rala
ll. Nista sesha sai, s/o Gopala Krlshna, R/o 26thWard vykuntapuram chlrala
12.VadranamMasthan Rao @ Masthan, S/o Raghavaiah, R/o Sundrulampa
Vetapalem village
13. Papisetty Suresh, S/o Venkateswarlu, R/o 26th ward Prakash Nagar
Vykuntapuram chirala
14. Gunturu Madhavarao, s/o Nagendra babu, R/o Opp Thupakimeda chirala
15. Bollepalli Mafdhavarao, s/o Ramaiah, Near Old reddypalem school paiha
Chirala.
16. Gavini Venu GopaI @ Venu, S/o Veraswami, R/o Rosaiah Colony Chirala
17. Sabinani Rambabu, S/o Subbarao, R/o Vetapalem
18. Koti Chandram @ Dasu, S/o Kruparao, Jayanthipetaperala Chirala.
19. P. Sundara DavI-Kumar (a) David, S/o.Bhaskararao, R/oVidya Nagar Chirala.
20. Marpu Gregory, S/o Souri, Hyerpeta Chirala
21. Duddu Simon, S/o ChinaKotaiah, R/o Vijaya Nagar Colony Perala Chirala
(Addressee Nos.1 to 21 by RPAD-along with a copy of petition and
memorandum of grounds)
22. One CC to Sri. Maganti Sai Krishna, Advocate [OPUC]
23. Two CCs to Public Prosecutor, High Court of AP [OUT]
24. One spare copy
MM
HIGH COURT
t+,
TMR,J
DATED..23/01 /2024
NOTE: LIST AFTER FOUR (4) WEEKS
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