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K.Appalanaidu vs L.Jogarao 10 Others
2024 Latest Caselaw 636 AP

Citation : 2024 Latest Caselaw 636 AP
Judgement Date : 22 January, 2024

Andhra Pradesh High Court - Amravati

K.Appalanaidu vs L.Jogarao 10 Others on 22 January, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No: S.A.No.714 of 2001

                   PROCEEDING SHEET

SL.     DATE                           ORDER                              OFFICE
NO.                                                                        NOTE
6     22.01.2024

Dr.VRKS, J

Smt.G.Swathi, learned counsel representing Sri Smt.M.Bhaskara Lakshmi, learned counsel for appellant is present on-line and seeks time to ascertain the survival of the client and the cause of action in this application preferred as against concurrent Judgments of the Courts below.

List the matter as a last chance on 01.02.2024.

___________________ Dr.VRKS, J GRL

 
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