Malla Ramachandra Prasad vs Kakarla Sitaramayya
2024 Latest Caselaw 632 AP

Andhra Pradesh High Court - Amravati

Malla Ramachandra Prasad vs Kakarla Sitaramayya on 22 January, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

        MAIN CASE No. A.S.Nos.514 and 515 of 2008

                       PROCEEDING SHEET

Sl. DATE                              ORDER                          OFFICE
No.                                                                   NOTE
8.  22-01-2024   VGKR, J


                           Heard Smt. M.Sarada, learned counsel
                 represented on behalf of Sri G L Nageswara
                 Roa, learned counsel for the appellant and
                 Ms.    Sireesha   Rani   Vallabhaneni,   learned
                 counsel      represented     on      behalf   of
                 Sri Sreenivasa Rao Valivela, learned counsel
                 for the respondents.

'Reserved for Judgment'.

______ VGKR, J CVD