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Oriental Insurance Co Ltd., vs Burri Venkayamma Another
2024 Latest Caselaw 631 AP

Citation : 2024 Latest Caselaw 631 AP
Judgement Date : 22 January, 2024

Andhra Pradesh High Court - Amravati

Oriental Insurance Co Ltd., vs Burri Venkayamma Another on 22 January, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                      M.A.C.M.A.No.606 OF 2016

                           PROCEEDING SHEET

Sl.                                                                OFFICE
      DATE                          ORDER
No.                                                                 NOTE
14. 22.01.2024 AVRB,J:

                      None represented for the respondent

No.1.

As the learned counsel for the respondent No.1 is no more, this Court ordered notice to respondent No.1 and inspite of service of notice, respondent No.1 did not turn up.

Considering the same, post the matter for pronouncement of judgment on 25.03.2024.

_________ AVRB,J vnb

 
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