Chinthapanti Somasekhar Reddy vs Yangareddy Madhusudhan Reddy
2024 Latest Caselaw 598 AP

Andhra Pradesh High Court - Amravati

Chinthapanti Somasekhar Reddy vs Yangareddy Madhusudhan Reddy on 12 January, 2024

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA
PRIDAY, THE TWELFTS DAY CF JANUARY
TWO THOUSAND ANG TWENTY FOUR "
PRESENT: ~

THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY _ ,

IA No. 1 OF 2023
IN
CRP NC: 427 QF 2623
Between: .
Chinthapanti Somasekhar Reddy, S/o. late Chinthapanti Nani Reddy, aged about 65
years, Hindu, aged about 70 years, D.No. 12-2-S87 Jesus Nagar, SV. Degree
College, Ananthapuramu, A.P
. Petitioner
iPetitioner in CRP 427 OF 2023
an the fle of High Court)
AND
Yangareddy Madhusudhan Reddy, S/o. Yangareddy Madhava Reddy, Aged about
80 year, Realtor, D.No. 22-3. Rangipalll, Gopipalll Village, Nallamada Mandal,
Anantapuramu District, AP ncaw residing at Qakyard Anartment, 8-Blork, 8-4-2, Oth
Block, East End, © Main Road, Jayanagar, Bangalore City- S80005,
. Respondent
(Respondents in-do-}

Petter under Section 164 CPO praying that in the clrournsfances stated in
the affidavit filed In support of the petition, the High Court may be pleased to grant
interim Stay of alf further proceedings pursuant fo exparie decree and judgment
dated 09-04-2021 in O.S.No.11 of 2020 on the fle of Family Court - Cur - Vi
Additional District Court, Anantapuramu, pending disposal of CRP No 427 of 2023,
an the file of the High Court,

The petiliagn coming on for hearing, upon serusing the Petition and the
affidavit fled In support thereof and the earlier order of the righ Court di23,.02. 2023
& 19.04.2023 made herein and upen hearing the arguments of SRI BUTTA VIJAYA
SHASKER Advocate for the Patitioner and of Sri J NARAYANASWAMY, Advocate

for Respondent, the Court made the following:
ORDER:

"List the matter immediately afier pongal vacation, 2624.

interim order granted sariier is extended for a period of three (03) weoks." Lo

| Sd/- U. SRE DEY

ASSISTANT REGISTRAR

HYRUE COPY! SECTION OFFICER

we Nd >

The Family Court - Curn - Vil Additional District Court, Ananfanuramu One CO to SRI. BUTTA VIdAYA BHASKER, Advocate FOPUC) One CC to SRL J. NARAYANASWAMY, Advacate [OPUC}

One spare oopy

a

HIGH CQURT

SRK,

DATED: 12.041 2084

NOTE: LIST THIS MATTER IMMEDIATELY APTER PONGAL VACATION, 2024

ORDER

IANO OF 2023 iN

INTERIM ORDER EXTENDED