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Jalla Venkataramana Reddy Ramana Reddy vs Sri S. Balasubbarayudu And Another
2024 Latest Caselaw 595 AP

Citation : 2024 Latest Caselaw 595 AP
Judgement Date : 12 January, 2024

Andhra Pradesh High Court - Amravati

Jalla Venkataramana Reddy Ramana Reddy vs Sri S. Balasubbarayudu And Another on 12 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.1971 OF 2012

                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                         ORDER

No DATE NOTE

09. 12.01.2024 BVLNC, J

The appeal is partly allowed. No costs (vide

separate judgment).

__________ BVLNC, J psk

 
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