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The New India Assurance Company ... vs Nambaru Nagamani And 4 Others
2024 Latest Caselaw 594 AP

Citation : 2024 Latest Caselaw 594 AP
Judgement Date : 12 January, 2024

Andhra Pradesh High Court - Amravati

The New India Assurance Company ... vs Nambaru Nagamani And 4 Others on 12 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE:M.A.C.M.A.No.841 OF 2012

                          PROCEEDING SHEET
Sl.                                                                   OFFICE
                                      ORDER

No DATE NOTE

06. 12.01.2024 BVLNC, J

The appeal is dismissed. No costs (vide

separate common judgment along with MACMA

834/2012, 654/2014 & 754/2014).

__________ BVLNC, J psk

 
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