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G Ayyavaraiah vs Rakesh Kashyap
2024 Latest Caselaw 589 AP

Citation : 2024 Latest Caselaw 589 AP
Judgement Date : 12 January, 2024

Andhra Pradesh High Court - Amravati

G Ayyavaraiah vs Rakesh Kashyap on 12 January, 2024

           HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: C.C.No.6190 of 2022

                              PROCEEDING SHEET

Sl.                                                                   OFFICE
        DATE                            ORDER
No.                                                                    NOTE
08.   12.01.2024   DR.KMR,J

                         Smt V.Santhisree, learned counsel for
                   the petitioner appeared and submitted that a
                   Division Bench of this Court has dismissed the
                   WA.No.720 of 2022 on 28.12.2023.
                         None appeared for the respondent.

In view of the above, petitioner's counsel is directed to file the Order copy for the Writ Appeal judgment and respondent's counsel is directed to comply the order and file compliance report.

Post the matter on 02.02.2024.

________ DR.KMR,J BMS

 
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