C Chanchaiah vs The Principal Secretary,
2024 Latest Caselaw 588 AP

Andhra Pradesh High Court - Amravati

C Chanchaiah vs The Principal Secretary, on 12 January, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE : W.P.No.4551 of 2020 PROCEEDING SHEET

Sl. Date ORDER OFFIC No. E NOTE

17. 12.01.2024 SRS,J

Heard Sri K. Srinivas, learned counsel for the petitioners.

Learned Assistant Government Pleader for Panchayat Raj handed over a copy of the Grama Sabha to learned counsel for the petitioner.

List the matter after Sankrathi Vacation, 2024 under the caption 'for judgment'.

________ SRS,J KAS