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Mullapudi Yamini Pushkarini, vs Union Of India,
2024 Latest Caselaw 587 AP

Citation : 2024 Latest Caselaw 587 AP
Judgement Date : 12 January, 2024

Andhra Pradesh High Court - Amravati

Mullapudi Yamini Pushkarini, vs Union Of India, on 12 January, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE: W.P.No.10280 of 2022

PROCEEDING SHEET

Sl.No. Office DATE ORDER Note

45. 12.01.2024 BKM, J

Heard the learned counsels for the parties.

List on 29.01.2024, under the caption "For Judgment".

Interim order granted earlier by this Court dated 21.04.2022 is extended till then.

_________ BKM, J PGT

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