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New Look Retails Pvt Ltd., Mumbai 2 Othrs vs Cbcid, Hyd 3 Othrs
2024 Latest Caselaw 586 AP

Citation : 2024 Latest Caselaw 586 AP
Judgement Date : 12 January, 2024

Andhra Pradesh High Court - Amravati

New Look Retails Pvt Ltd., Mumbai 2 Othrs vs Cbcid, Hyd 3 Othrs on 12 January, 2024

           HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.Nos.9672 and 9664 of 2014

                              PROCEEDING SHEET

Sl.                                                                     OFFICE
        DATE                             ORDER
No.                                                                      NOTE
      12.01.2024   DR.KMR,J

                          Sri Naveen Kumar, learned counsel
                   appeared virtually on behalf of Sri S.Niranjan
                   Reddy, learned counsel for the petitioners
                   submitted that there is very simple issue in this
                   matter and seeks time for filing Order copy of
                   relatable judgment.
                          Learned Assistant Government Pleader
                   for   Home     appearing      for   the   official
                   respondents is present.

Post the matter on 22.01.2024, for filing Order copy.

Registry is directed to print the name of Ms.Y.L.Siva Kalpana Reddy, learned counsel appearing for the respondents in the cause list.

________ DR.KMR,J BMS

 
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