Andhra Pradesh High Court - Amravati
Palakurti Varahalamma Ammaji vs Srinadhu Paradesi on 12 January, 2024
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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI \
PRIDASY, THE TWELSTH DAY OF JANUARY, ;
TWO THOUSAND AND TWENTY FOUR
PRESENT: "--
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA
CHIL REVISION PETITION NO: 1963 OF 2025
Between: oo
PalakuriiVarahalamma @ Ammalil, Wo Sankara Rao, Srungavarapukota Vilage and
Mandal, Viglanagararm District
. Receive Pethioner/Pestitioner/Fisinitt
AND
1. SrinadhuPsradesi, S/o late Appalanarasayya, 79 years, YedlaVeedhi,
akshmi Nilayam, Srungavarapukola Village and Mandal, Vizianagaram
Detrich,
2. SfinadhuSrinivasa Rao, S/o late Appalanarasayya, Aged 88 years,
YedlaVeechi, Lakshyni Nilayam, Srungavarapuxoia Village and Mandal,
Vidianagaram District.
3. PalakurthiChitiithalll, W/o Kalyanaraju, Aged 78 years, R/o Behind Rand B
Sunglow, Srungavarapukota Village and Mandal, Vizianagaram Cistrict.
4. JaganiVaralakahemi, Wis Lakshmiraa, Aged 73 years, Rfo Oop. Ramakrishna
Theatre, Srungavarapukota village and Mandal, Vizianagaram District
%. PutlaNagamani, Wo Venkata Ran, Aged 63 years R/o near MOG Office,
Srungavarapukefa vilage and Mandal, Vizianagaram District,
6. Snnadhu Ramakrishna, S/o late Anpalanarasayya, 63 years, Aico
YediaVeedhi, Srungavaranukota vilage and Mandal, Vizianagaram District,
onnadhu Siva Prasad, S/o iste Appa Rao, Aged 53 years, [No 55-41-51,
Ambedkar Nagar, Sesthammadara, Visakhapatnam -713.
PalakurtiVaralakshmi @Santi, (died).
PalakurtiGowtham Sai, S/o Appalsnarasayya @ Chanii, Aged 22 years, Kapu
Great, Srungavarapuketa and Mandal, Vizianagaram District.
10. PelakurliAkhi, S/o Appalanarasayya @ Chanti, Aged 19 years, Kapu Street,
Srungavarapuknta and Mandal, Visianagaram District.
11 SrinadhuVijayaLaxmi, Wio Ramakrishna, Aged 80 years, LaxmiNilayarn,
YedlaVeedhi, Srungavarapukota Village and Mandal, Vigianagaram District
32. AcimulamVenkata Krishna Ranga Rao, S/o Vankata Satya
KarneswaraGuptha, 37 years, D.No.4-241, near Gandhi Statue,
Srungavarapukota Vilage and Mandal, Virlanagaram District,
. Respondents/Respondenis/Defandants
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| Pelion under Article 227 of the Canstitution of india, praying that in the
crcumsiances stated in the grounds fled herein, the righ Court may be pleasad to
Dresent this CIVIL REVISION PETITION fled against the Judgment and decree
cL TS.D4 2023 made in LA.No. 128/2022 InO.S.No. 88 of 2044. on the file of the IN
THE COURT OF THE JUDGE, FAMILY COURT-CUMJE ADDITIONAL OPSTREOT
JUDGE AT VIZIANAGAR ARN
iA NO: 7 OF 2023
Patilion under Sax clon TD) of CRC is filed praying that in the circumstances
atated in the Memor orane urn of grounds filed support of the petition, the High Court
may be pleased ant s stay of af fur ther proneadings mos, NO 88 of 2074, an
the He of the in The Cot Of The Judge, Fanily Court-Curn-l Additional District
Pee a AWAY
vucge At Visianagaram, Pending disposal of CRE 1862 of 20235, on the fle of the
Pgh Court
The Patiion Coming on for hearing, upon perusing the Pelion and the
Mernorandurm c so oungs filed IN SuTNS nt thereot and the order of the High Court
wider dated (2.07 2023, 08.08.2023 1346. 3023 D217 2083, 23.14.2023
SQ.47.2028 & O84: 2 3603 made herein and made herein anc upan hearing the
arguments of SALA S C BOSE Advocate for the Petitioner and of and of M/s G.
RAMA GOPAL, Advonate for the RES DUH We mo Nos. T2485 and of Sy
YERRAMSETTY VENKAT EH, Advocete for the reanondent Nos.6,17 &42 The Court
trade the following:
ORDER:
"At requeat of learned counsel for the petitioner(s), Hat the matter after
Sankranti Vacation, 2034,
interim order granted earlier shall stand extended uf the next date of
hearing." ee ee ee
4. Uf, SRIDE
ve REGIS STRAR
PTRUE COPY!
N OFFIOER
SECTIO
t. The Family Court "ou ml Additional District Judge, Virianagaram
2. Greco to SLA S.C Base, Advocate vel UG
3. One CO to Sri VERRAMBETT 7 ves Tek, Advocate fOPUC]
& One CC to Mis G. RAMA GOPAL, Advocate [OPUC]
S. One spare copy
HIGH COURT
NV J
DATED: 12.07.2024
list the matter after Sankranti Vacation, 2024.
OROER
GCRPE.No. 1883 af 2033
INTERIM ORDER EXTENDED
