K.Kesavulu Naidu vs P.Prasad Reddy
2024 Latest Caselaw 501 AP

Citation : 2024 Latest Caselaw 501 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

K.Kesavulu Naidu vs P.Prasad Reddy on 11 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

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{N THE HIGH COURT OF ANDHRA PRADESH AT AMARA
THURSDAY, THE ELEVENTH DAY OF JANUARY,
TWO THOUSAND AND TWENTY FOUR
-PRESENT:

AND
THE HONQURABLE SMT JUSTICE KIRANMAYEE MANDAVA
IA No. 3 OF 2023
IN
AS NO: 130 OF 2023

Behveen:
. Kesavulu Naidu, So Venkata Subba Naidu, aged about 58 Years, R/o D.No.4-19-2,
Floor, 2° Cr ross, origishna Nagar, MRP ail, Tinupall, naw presently R/o C.Ne. 19-
Bt i2/C, Hathiram) Colony, Tirupat Tirupati District.
Son oas
(Fetdionarin AS 740 OF 2023
on the fle of High Cour
AND
P Frasad Reddy, S/o Late Krishna Reddy, aged about 60 Years, Re D. Na iG12-3
Halraginatteda, 1 rupat, Tirupad District

a
an

_ Respondent
(Respondents fede}

~ Goimsel for the Petitioner ; SRI SUBSEA RAO KRORRAPATI
~ Gounsel for the Respondent: _ SREP. HEMACHANDRA

Fettion under Section «51 CPC is fled praying that in the
circumstances stated in the affidavit fled in support of the petition, the High Court may
be pleased to grant slay of all further proceedings in pursuance of the Judument and
the decree: dated 06.09.2022 in O.S.No.300/8018 on the Me of the Court of the Hi
Additional District Judgs, Tirupati, pending disposal of AS No. 130 of 2023, an the fle
of the High Court.
* The court while tirecting msue of notice to the Respondents herein to show
cause as to why this application should not be carmnplied with, made the following
order. (The receipt of this order will be deemed to be the receipt of noting In the case).

™~ ORDER:

"There shall be stay of operation of decree and judgment in O.5.No0.300 of
of 2015, Including E.P.No.20 of 20235 on the Mie of the Court of the II Addi.
District Judge, T irupati.. on the condition of petitioner depositing 50% of the
EP. amount within six weeks from today, failing which this Order shall stand

vancallied" Sai. Geese

5, CHITT JOSEPH
a OSSISTANT REGISTRAR ene

HTRUE COPYH

For Aus. _ SECTION o OFFICER

4 The Hi Additional District Judge, Tirupal.
2. P Prasad Ret Udy. Gio Late Krishna Redoy, Rio D.No 49-1238,

woh f

upali, Tirupati District { By RPAD)
2 Cina CC fo Sx, Subba Raa Sorranall, Ady 0G8 ate OPUCI
4 One OC ta Sn. P.Hemachandra, Advocate PORCH
5
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Rairagipatieda, Tirupa'l,

Two SPAM COPIES

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