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Baswa Nageswara Rao, S/O Suribabu, vs The State Of Andhra Pradesh Rep By Its ...
2024 Latest Caselaw 499 AP

Citation : 2024 Latest Caselaw 499 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

Baswa Nageswara Rao, S/O Suribabu, vs The State Of Andhra Pradesh Rep By Its ... on 11 January, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                     MAIN CASE No.W.P.No.38942 of 2012
                                  PROCEEDING SHEET

Sl.No     DATE                                                               Office
                                            ORDER

Note 11.01.2024 RRR, J

Sri Challa Gunaranjan, learned counsel for the 8th respondent submits that a memo, enclosing a copy of the Judgment/Decree dated 30.07.2023 in O.S.No.108 of 2012 passed by the learned Additional Junior Civil Judge, Pithapuram dated 23.12.2023 has been filed vide USR.No.134429 of 2023 and the said memo is not available in the record and a copy of the said memo and the concerned order be served upon the learned counsel for the petitioners.

Registry is directed to verify and place the above said memo in the record.

Post on 25.01.2024.

________ RRR, J BSM.

 
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