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Pepakayala Janaki Siromani Manikyamba ... vs Pepakayala Suryanarayana,
2024 Latest Caselaw 494 AP

Citation : 2024 Latest Caselaw 494 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

Pepakayala Janaki Siromani Manikyamba ... vs Pepakayala Suryanarayana, on 11 January, 2024

 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

     THE HON'BLE JUSTICE DR.V.R.K.KRUPA SAGAR

                      A.S.No.1102 of 2012

JUDGMENT:

1. Despite notices sent by the Registry to the appellants

and despite listing the matter under the caption 'for

dismissal', there is no representation for the appellants.

2. In the result, this appeal is 'dismissed for non-

prosecution'. No order as to costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

________________________________ JUSTICE DR.V.R.K.KRUPA SAGAR Date : 11.01.2024 SR

THE HON'BLE JUSTICE DR.V.R.K.KRUPA SAGAR

A.S.No.1102 of 2012

Date : 11.01.2024

SR

 
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