M/S.Sai Balaji Housing Pvt.Ltd vs Sri Bharathi Warehousing Corporation
2024 Latest Caselaw 491 AP

Citation : 2024 Latest Caselaw 491 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

M/S.Sai Balaji Housing Pvt.Ltd vs Sri Bharathi Warehousing Corporation on 11 January, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.: C.M.A.No. 542 of 2023

                       PROCEEDING SHEET

Sl.      Date                         ORDER                    OFFICE
No.                                                             NOTE


2     11.01.2024

AVSS,J & JS,J

Heard.

Post for judgment on 25.01.2024.

In the meanwhile, confirmation of sale

shall be deferred.

________ AVSS, J

________ JS, J cbs

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